M/S. Oriental Insurance Company Ltd Vs Kanta Jhamb & 2 Ors

National Consumer Disputes Redressal Commission 31 May 2019 First Appeal No. 111, 112, 190, 253, 254, 344 Of 2019 (2019) 05 NCDRC CK 0039
Bench: Division Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

First Appeal No. 111, 112, 190, 253, 254, 344 Of 2019

Hon'ble Bench

R.K. Agrawal, J; M. Shreesha, J

Advocates

Saurabh Munjal, Dattatray Vyas, Mohinder Singh

Final Decision

Dismissed

Acts Referred

Consumer Protection Act, 1986 — Section 13(I)(c), 19

Judgement Text

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Case Metadata
  • Citation: (2019) 05 NCDRC CK 0039
  • Coram: R.K. Agrawal, J; M. Shreesha, J
  • Bench: Division Bench
  • Advocates: Saurabh Munjal, Dattatray Vyas, Mohinder Singh
  • Result: Dismissed
Referenced Acts & Sections

Consumer Protection Act, 1986 — Section 13(I)(c), 19

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