Ganga Prasad Srivastava Vs Additional District Judge Gonda And Others

Allahabad High Court (Lucknow Bench) 2 May 2019 Second Appeal No. 344 Of 2006 (2019) 05 AHC CK 0048

Bench: Single Bench

Result Published

Acts Referenced

Judgement Snapshot

Case Number

Second Appeal No. 344 Of 2006

Hon'ble Bench

Ved Prakash Vaish, J

Advocates

Mukesh Saxena, Amit Dwivedi, R.S. Awasthi,Vinod Kumar Mishra, Arun Kumar Shukla, N.P. Ojha, Satish Chandra Kashish

Final Decision

Dismissed

Acts Referred

Code Of Civil Procedure, 1908 - Section 100
Hindu Marriage Act, 1955 - Section 9, 10, 11, 12, 13, 13B, 14, 25
Code Of Criminal Procedure, 1973 - Section 125, 125(1), 354(6)
Hindu Adoptions And Maintenance Act, 1956 - Section 18, 18(1), 18(2)

Judgement Text

Translate:

Madhya Pradesh High Court

Rajesh Shivhare Vs State Of Madhya Pradesh And Others

Madhya Pradesh High Court

Dharmendra Kansana Vs State Of Madhya Pradesh

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Case Metadata

Ck Citation: (2019) 05 AHC CK 0048
Coram: Ved Prakash Vaish, J
Bench: Single Bench
Advocates: Mukesh Saxena, Amit Dwivedi, R.S. Awasthi,Vinod Kumar Mishra, Arun Kumar Shukla, N.P. Ojha, Satish Chandra Kashish
Result: Dismissed

Referenced Acts & Sections

Code Of Civil Procedure, 1908 - Section 100
Hindu Marriage Act, 1955 - Section 9, 10, 11, 12, 13, 13B, 14, 25
Code Of Criminal Procedure, 1973 - Section 125, 125(1), 354(6)
Hindu Adoptions And Maintenance Act, 1956 - Section 18, 18(1), 18(2)

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