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National Company Law Appellate Tribunal New Delhi 7 Mar 2019 Company Appeal (AT) (Insolvency) No. 730, 731 Of 2018 (2019) 03 NCLAT CK 0009
Bench: Division Bench
Result Published

Judgement Snapshot

Case Number

Company Appeal (AT) (Insolvency) No. 730, 731 Of 2018

Hon'ble Bench

S.J. Mukhopadhaya, J; A.I.S. Cheema, J

Advocates

Shikha Sarin, Niti Jain, Abhinav Vashisht, Misha, Siddhant Kaul

Final Decision

Disposed Off

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 NCLAT CK 0009
  • Coram: S.J. Mukhopadhaya, J; A.I.S. Cheema, J
  • Bench: Division Bench
  • Advocates: Shikha Sarin, Niti Jain, Abhinav Vashisht, Misha, Siddhant Kaul
  • Result: Disposed Off
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