G. Adhiparasakthi Vs State Of Tamil Nadu & Others

Madras High Court 15 Mar 2019 Writ Petition No. 18221 Of 2018 (2019) 03 MAD CK 0133
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Writ Petition No. 18221 Of 2018

Hon'ble Bench

S.M. Subramaniam, J

Advocates

A. Rajesh Kanna, A. Raja Perumal

Final Decision

Dismissed

Acts Referred
  • Constitution Of India, 1950 - Article 14, 16, 16(1), 16(2)

Judgement Text

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Case Metadata
  • Ck Citation: (2019) 03 MAD CK 0133
  • Coram: S.M. Subramaniam, J
  • Bench: Single Bench
  • Advocates: A. Rajesh Kanna, A. Raja Perumal
  • Result: Dismissed
Referenced Acts & Sections
  • Constitution Of India, 1950 - Article 14, 16, 16(1), 16(2)
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