Bodhraj alias Bodha and Others Vs State of Jammu and Kashmir

Case No: Criminal Appeal No's. 921 of 2000, 791-92 and 837 of 2001

Date of Decision: Sept. 3, 2002

Acts Referred: Evidence Act, 1872 — Section 27#Penal Code, 1860 (IPC) — Section 120(B), 302

Hon'ble Judges: Ruma Pal, J; Arijit Pasayat, J

Bench: Division Bench

Final Decision: Dismissed