Swami Gyan Swarup Sanand And Ors Vs Union of India And Ors

National Green Tribunal Principal Bench, New Delhi 17 Jul 2012 Application No. 26 Of 2011 (2012) 07 NGT CK 0002
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Application No. 26 Of 2011

Hon'ble Bench

A.S. Naidu, J

Advocates

Bharat Jhunjhunwala, Neelam Rathore, Ashok K. Srivastava

Final Decision

Disposed off

Acts Referred
  • National Green Tribunal Act, 2010 - Section 14, 18

Judgement Text

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Case Metadata
  • Ck Citation: (2012) 07 NGT CK 0002
  • Coram: A.S. Naidu, J
  • Bench: Single Bench
  • Advocates: Bharat Jhunjhunwala, Neelam Rathore, Ashok K. Srivastava
  • Result: Disposed off
Referenced Acts & Sections
  • National Green Tribunal Act, 2010 - Section 14, 18
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