Ghulam Qadir Hawabaz Vs State

Jammu & Kashmir High Court 17 Jun 1955 (1955) 06 J&K CK 0001
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Wazir, C.J; Shahmiri, J; Kilam, J

Acts Referred
  • Constitution of India, 1950 - Article 21, 22

Judgement Text

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Case Metadata
  • Citation: (1955) CriLJ 1597
  • Ck Citation: (1955) 06 J&K CK 0001
  • Coram: Wazir, C.J; Shahmiri, J; Kilam, J
  • Bench: Full Bench
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 21, 22
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