VIOM Networks Limited and Others Vs State of Jammu & Kashmir and Another

Jammu & Kashmir High Court (Srinagar Bench) 6 Feb 2012 Others Writ Petition (OWP) No. 725 of 2008 (2012) 02 J&K CK 0005
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 725 of 2008

Hon'ble Bench

Muzaffar Hussain Attar, J

Final Decision

Dismissed

Acts Referred
  • Constitution of India, 1950 - Article 14, 19, 19(1)(g), 245, 246
  • Jammu and Kashmir Entry Tax On Goods Act, 2000 - Section 2, 2(b), 2(d), 2(e), 2(h)

Judgement Text

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