Balbir Singh Jamwal Vs Rajinder Singh Jamwal

Jammu & Kashmir High Court 15 May 2009 Others Writ Petition (OWP) No. 522 Of 2009 (2009) 05 J&K CK 0057
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Others Writ Petition (OWP) No. 522 Of 2009

Hon'ble Bench

Muzaffar Hussain Attar, J

Advocates

Aruna Thakur, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 17 Rule 2

Judgement Text

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Case Metadata
  • Citation: (2009) 3 JKJ 172 : (2010) 1 SriLJ 39
  • Ck Citation: (2009) 05 J&K CK 0057
  • Coram: Muzaffar Hussain Attar, J
  • Bench: Single Bench
  • Advocates: Aruna Thakur, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Civil Procedure Code, 1977 - Order 17 Rule 2
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