Abdul Rashid Vs Block Development Officer

Jammu & Kashmir High Court 1 Jan 2005 Civil Revision No. 38 Of 2000 (2005) 01 J&K CK 0014
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil Revision No. 38 Of 2000

Hon'ble Bench

S.N.Jha, C.J

Advocates

K.M.Bhatti, A.A.Hamal, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Civil Procedure Code, 1977 - Section 151
  • Payment of Wages Act, 1936 - Section 15, 17(2)

Judgement Text

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Case Metadata
  • Citation: (2005) KashLJ 522
  • Ck Citation: (2005) 01 J&K CK 0014
  • Coram: S.N.Jha, C.J
  • Bench: Single Bench
  • Advocates: K.M.Bhatti, A.A.Hamal, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Civil Procedure Code, 1977 - Section 151
  • Payment of Wages Act, 1936 - Section 15, 17(2)
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