Balram Vs Union of India & Others
Bench: Single Bench
Acts Referenced
Judgement Snapshot
Case Number
Service Writ Petition (SWP) No. 1106 Of 2003
Hon'ble Bench
Permod Kohli, J
Advocates
Surinder Kour, Neeru Goswami, Advocates appearing for the Parties
Acts Referred
- Pension Regulations for Army, 1961 - Regulation 173
Judgement Text
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