Gh.Mohammad Lone Vs State of J&K and Others

Jammu & Kashmir High Court 1 Jan 2000 Service Writ Petition (SWP) No. 260/1995 (2000) 01 J&K CK 0016
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 260/1995

Hon'ble Bench

Syed Bashir-Ud-Din, J

Advocates

M.I.Qadiri, M.A.Wani, Advocates appearing for the Parties

Acts Referred
  • Constitution of Jammu and Kashmir, 1956 - Section 126

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 685
  • Ck Citation: (2000) 01 J&K CK 0016
  • Coram: Syed Bashir-Ud-Din, J
  • Bench: Single Bench
  • Advocates: M.I.Qadiri, M.A.Wani, Advocates appearing for the Parties
Referenced Acts & Sections
  • Constitution of Jammu and Kashmir, 1956 - Section 126
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