Rajiv Ranjan, Capt. Vs Union of India and Others

Jammu & Kashmir High Court 1 Jan 2000 Service Writ Petition (SWP) No. 1525/94 (2000) 01 J&K CK 0020
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Case Number

Service Writ Petition (SWP) No. 1525/94

Hon'ble Bench

T.S.Doabia, J

Advocates

Subash Bhat, S.C.Bali, Advocates appearing for the Parties

Acts Referred
  • Constitution of India, 1950 - Article 226

Judgement Text

Translate:
Uttarakhand HC
Vikram Singh Chaudhary Vs State Of Uttarakhand And Another
29 Dec 2025
Uttarakhand HC
Dharmendra Kumar Agarwal Vs State Of Uttarakhand
29 Dec 2025
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Case Metadata
  • Citation: (2000) KashLJ 628
  • Ck Citation: (2000) 01 J&K CK 0020
  • Coram: T.S.Doabia, J
  • Bench: Single Bench
  • Advocates: Subash Bhat, S.C.Bali, Advocates appearing for the Parties
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
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