State of J & K Vs B.L.Choudhary and Another

Jammu & Kashmir High Court 1 Jan 2000 LPA (SW) 408/99 (2000) 01 J&K CK 0023
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

LPA (SW) 408/99

Hon'ble Bench

Arun Kumar Goel, J and T.S.Doabia, J

Advocates

U.K.Jalali, Monica Chibber, J.P.Singh, Advocates appearing for the Parties

Acts Referred
  • Constitution of India, 1950 - Article 226

Judgement Text

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Case Metadata
  • Citation: (2000) KashLJ 473
  • Ck Citation: (2000) 01 J&K CK 0023
  • Coram: Arun Kumar Goel, J and T.S.Doabia, J
  • Bench: Division Bench
  • Advocates: U.K.Jalali, Monica Chibber, J.P.Singh, Advocates appearing for the Parties
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 226
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