Catholic Church Vs Vishal Kumar

Jammu & Kashmir High Court 8 Dec 1989 Civil 1st Appeal No. 34 of 1985 (1989) 12 J&K CK 0008
Bench: Division Bench
Acts Referenced

Judgement Snapshot

Case Number

Civil 1st Appeal No. 34 of 1985

Hon'ble Bench

A.S.Anand, C.J and K.K.Gupta, J

Advocates

H.L.Bhagotra, Advocates appearing for the Parties

Acts Referred
  • Jammu and Kashmir Contract Act, 1977 - Section 62

Judgement Text

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Case Metadata
  • Citation: (1989) JKLR 1095 : (1990) KashLJ 244
  • Ck Citation: (1989) 12 J&K CK 0008
  • Coram: A.S.Anand, C.J and K.K.Gupta, J
  • Bench: Division Bench
  • Advocates: H.L.Bhagotra, Advocates appearing for the Parties
Referenced Acts & Sections
  • Jammu and Kashmir Contract Act, 1977 - Section 62
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