K.K. Puri and Others Vs A.K. Puri and Others

Jammu & Kashmir High Court 24 Sep 1993 C.I.M. Appeal No's. 138 and 141 of 1993 (1993) 09 J&K CK 0010
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

C.I.M. Appeal No's. 138 and 141 of 1993

Hon'ble Bench

B.A. Khan, J

Advocates

P. Kohli, M.L. Ohanji, Sabarwal and A. Parihar, for the Appellant; T.S. Thakur and B.S. Salathia, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, Order 39 Rule 4, 96

Judgement Text

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Case Metadata
  • Citation: AIR 1994 J&K 25
  • Ck Citation: (1993) 09 J&K CK 0010
  • Coram: B.A. Khan, J
  • Bench: Single Bench
  • Advocates: P. Kohli, M.L. Ohanji, Sabarwal and A. Parihar, for the Appellant; T.S. Thakur and B.S. Salathia, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Civil Procedure Code, 1908 (CPC) - Order 39 Rule 3, Order 39 Rule 4, 96
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