Sham Lal Vs State and Others

Jammu & Kashmir High Court 31 Mar 1971 (1971) 03 J&K CK 0007
Bench: Full Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

S. Murtaza Ali, C.J; Jaswant Singh, J; Janki Nath Bhat, J

Acts Referred
  • Constitution of India, 1950 - Article 22, 246, 370
  • Limitation Act, 1963 - Section 5

Judgement Text

Translate:
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Case Metadata
  • Citation: (1971) CriLJ 1489
  • Ck Citation: (1971) 03 J&K CK 0007
  • Coram: S. Murtaza Ali, C.J; Jaswant Singh, J; Janki Nath Bhat, J
  • Bench: Full Bench
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 22, 246, 370
  • Limitation Act, 1963 - Section 5
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