Mumtaz Begum Vs S. Aman Ullah Khan and others

Jammu & Kashmir High Court 10 Aug 1972 First Appeal No. 21 of 1970 AIR 1973 J&K 28
Bench: Division Bench

Judgement Snapshot

Case Number

First Appeal No. 21 of 1970

Hon'ble Bench

S. Murtaza Fazl Ali, C.J; Jaswant Singh, J

Advocates

P. L. Kaul, for the Appellant; J. N. Bhan and M. L. Qureshi, for the Respondent

Judgement Text

Translate:
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Case Metadata
  • Citation: AIR 1973 J&K 28
  • Coram: S. Murtaza Fazl Ali, C.J; Jaswant Singh, J
  • Bench: Division Bench
  • Advocates: P. L. Kaul, for the Appellant; J. N. Bhan and M. L. Qureshi, for the Respondent
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