Bansi Lal Gupta Vs Raj Daluja and Others

Date of Decision: May 26, 2008

Acts Referred: Criminal Procedure Code, 1973 (CrPC) — Section 561A#Ranbir Penal Code, 1989 — Section 500, 501, 502

Citation: (2008) 2 JKJ 713

Hon'ble Judges: Sunil Hali, J

Bench: Single Bench

Final Decision: Dismissed