Zareena Bano and Connected Matters Vs State and Others

Jammu & Kashmir High Court (Srinagar Bench) 6 Jun 2008 (2008) 06 J&K CK 0039
Bench: Single Bench
Acts Referenced

Judgement Snapshot

Hon'ble Bench

Bashir A. Kirmani, J

Acts Referred
  • Constitution of India, 1950 - Article 311
  • Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
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Case Metadata
  • Citation: (2008) 3 JKJ 106
  • Ck Citation: (2008) 06 J&K CK 0039
  • Coram: Bashir A. Kirmani, J
  • Bench: Single Bench
Referenced Acts & Sections
  • Constitution of India, 1950 - Article 311
  • Jammu and Kashmir Civil Service Regulations, 1956 - Article 226(2)
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