Riaz Jan Mast Vs Asif Javid and Another

Jammu & Kashmir High Court (Srinagar Bench) 28 Nov 2003 Review Petition 02 of 2002 (2003) 11 J&K CK 0023
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

Review Petition 02 of 2002

Hon'ble Bench

Syed Bashir-Ud-Din, J

Advocates

M.A. Ma, for the Appellant; R.A. Jan, for the Respondent

Final Decision

Dismissed

Acts Referred
  • Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
  • Succession (Property Protection) Act, 1977 - Section 18

Judgement Text

Translate:
Madhya Pradesh High Court
Rajesh Shivhare Vs State Of Madhya Pradesh And Others
22 Jan 2026
Madhya Pradesh High Court
Dharmendra Kansana Vs State Of Madhya Pradesh
22 Jan 2026
From The Blog
Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Feb
07
2026

Court News

Madras High Court to Hear School’s Plea Against State Objection to RSS Camp on Campus
Read More
Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Feb
07
2026

Court News

Delhi High Court Quashes Ban on Medical Students’ Inter-College Migration, Calls Rule Arbitrary
Read More
Quick Actions
Download PDF Open PDF in New Tab
Case Metadata
  • Citation: (2004) 1 JKJ 552
  • Ck Citation: (2003) 11 J&K CK 0023
  • Coram: Syed Bashir-Ud-Din, J
  • Bench: Single Bench
  • Advocates: M.A. Ma, for the Appellant; R.A. Jan, for the Respondent
  • Result: Dismissed
Referenced Acts & Sections
  • Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1
  • Succession (Property Protection) Act, 1977 - Section 18
Stay Updated

Subscribe for weekly highlights on judgements, legal insights, and workflow tips.