Mangat Ram Kohli Vs Arun Arya

Jammu & Kashmir High Court 27 Sep 2011 561-A CrPC No. 75 of 2009 (2011) 09 J&K CK 0051
Bench: Single Bench
Result Published
Acts Referenced

Judgement Snapshot

Case Number

561-A CrPC No. 75 of 2009

Hon'ble Bench

Jai Pal Singh, J

Final Decision

Dismissed

Acts Referred
  • Criminal Procedure Code, 1973 (CrPC) - Section 561A

Judgement Text

Translate:
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Case Metadata
  • Ck Citation: (2011) 09 J&K CK 0051
  • Coram: Jai Pal Singh, J
  • Bench: Single Bench
  • Result: Dismissed
Referenced Acts & Sections
  • Criminal Procedure Code, 1973 (CrPC) - Section 561A
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