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Sanjeev Kumar Vs State Of H.P.

Himachal Pradesh HC Dec 16, 2034 Criminal Revision No. 89 Of 2013

Dismissed

Acts

Laxman Dass & Others Vs Roop Chand

Himachal Pradesh HC Dec 16, 2033 Criminal Appeal No. 296 Of 2014

Disposed Of

Acts

Tej Raj @ Tej Singh Vs State Of Himachal Pradesh & Others

Himachal Pradesh HC Dec 16, 2032 CR. MMO No. 1203 Of 2025

Disposed Of

Acts

Jasbir Kaur & Other Vs State Of H.P And Another

Himachal Pradesh HC Dec 16, 2031 CR. MMO No. 824 Of 2025

Disposed Of

Acts

Surekha Devi Vs Shakti

Himachal Pradesh HC Dec 16, 2030 Criminal Revision No. 91 Of 2024

Disposed Of

Acts

Dalip Singh Thaur Vs Brij Bhushan

Himachal Pradesh HC Dec 15, 2030 Criminal Revision No. 306 Of 2015

Dismissed

Acts

Roshan Lal Vs Kishori Lal

Himachal Pradesh HC Dec 16, 2029 Criminal Miscellaneous Petition (M) No. 706 Of 2024

Dismissed

Acts

T. Gokul And Others Vs State

Madras HC Dec 16, 2029 Criminal Original Petition No. 34326, 34379, 34387 Of 2025

K. Rajasekar, J 1. The petitioners herein, who were arrested and remanded to judicial custody on 02.11.2025 for the alleged offence punishable under Sections 308(2), 310(2) and 351(3) of BNS, 2023 and Section 66 o…

Acts

Ankush Kango Vs PNB & Others

Himachal Pradesh HC Dec 15, 2029 Criminal Revision No. 855 Of 2024

Disposed Of

Acts

State Of H.P Vs Mohan Singh Alias Sethi

Himachal Pradesh HC Dec 16, 2028 Criminal Appeal No. 4016 Of 2013

Partly Allowed

Acts