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Bibi Mehdatunnissa Vs Sheo Devi Singh and Others

Patna High Court

Adami, J.@mdashThe appellant is one of the judgment-debtors under a mortgage decree. When that decree came up for execution she applied that she should be allowed to pay a certain sum to the decree-holder and that in co…

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M/s. Asian Alloys Limited and Others Vs State of Punjab and Others

High Court Of Punjab And Haryana At Chandigarh Civil Writ Petition No. 17009 of 1994 and 13651, 18031, 18627 of 1996 and Civil Writ Petition No. 1939 of 1996

Rajive Bhalla, J.@mdashBy way of this, order, we shall dispose of Civil Writ Petition Nos. 17009 of 1994, 13651, 18031, 18627 of 1995 and 1939 of 1996 as they involve adjudication of similar questions of law. For the sa…

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Balwinder Singh and Another Vs Satnam Singh and Others

High Court Of Punjab And Haryana At Chandigarh CR No. 6740 of 2011 (O and M)

A.N. Jindal, J.@mdashThis petition assails the order dated 27.09.2011 passed by the Additional Civil Judge (Senior Division), Malerkotla, dismissing the application filed by the plaintiffs-petitioners (hereinafter refer…

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