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Bharat Singh Vs State

Madhya Pradesh High Court Writ Petition No. 14150 of 2012

Rajendra Menon, Judge 1. Petitioner is working as Panchayat Secretary, in Village Panchayat Dhigora, under Janpad Panchayat Gunour, District Panna. By the impugned order dated 3.8.2012 petitioner has been transferred t…

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Bihar State Electricity Board Vs The State of Bihar, The Electric Inspector and Dr. Shishupal Ram, President of Rana Pratap Memorial Trust <BR> Bihar State Electricity Board, The Electrical Superintending Engineer, The Electrical Executive Engineer, Supply Division and The Assistant Electrical Engineer Supply and Revenue, Supply Division No. 2 Vs The State of Bihar, The Electrical Inspector and Sri Mathura Prasad <BR> Bihar State Electricity Board Vs State of Bihar, Sri Bikrama Sharma and The Electrical Inspector

Patna High Court Civil Writ Jurisdiction Case Nos. 2970, 3333 and 3733 of 1992

Allowed

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