Musafir Yadav Vs State of Uttar Pradesh and Others
whereby the application of the revisionist for conducting D.N.A. test of Ankur, on the ground that Ankur is
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Commissioner of Income Tax Vs Rajhans Aromatics
Search again commenced on 26-3-2002 on which date restraint orders were revoked and Panchnama was prepared
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Lalitha Sankar Narayan and others Vs Rohini
This Letters Patent Appeal is filed with leave of the Court against the judgment and decree in CMA No
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Syeda Shahazore Vs The Government of Andhra Pradesh and Others
husband against the externment order passed by respondent No. 2-Commissioner of Police, Hyderabad, is
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Datla Subhadrayamma Vs Golusu Narayana Murthy
@mdashThis revision petition is filed against the order in I.A. No. 305/1996 in OS.
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Daya Nand (Shri) and Others Vs Union of India (UOI) and Others
@mdashIn both these writ petitions, challenge is to the notifications issued under Sections 4 and 6 of
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Larsen and Toubro Limited (L and T) Vs Leuci Communications and Others
@mdashThis is a suit for injunction, damages and delivery of the infringing material.
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H.Manikumar Singh Vs State of Manipur and Ors.
The petitioner, who is now serving as Superintending Engineer (for short, ''SE'')/Public Health Engineering
Uttam Chand Kothari Vs Gauri Shankar Jalan and Others
this application u/s 115 read with Section 151 of the CPC the petitioner has assailed the order dated 26
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Sumra Abu Haji Vs Himatsinhji Juvansinhji Jadeja
@mdashThis is an appeal filed by the appellant (original plaintiff) whose suit has been dismissed on
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