Thomas Vs Thomas and Another High Court Of Kerala May 25, 1965 A. S. No. 497 of 1964 Dismissed Citation Acts PDF Read
Mrs. Sirajunnissa and Mr. Abdul Wahid Vs Dr. H.S. Hanumanthappa, Sri A. Vijaya Kumar and Sri M. Appaiah Karnataka High Court Oct 7, 2013 Regular First Appeal No. 1402 of 2013 Dismissed Acts PDF Read
L. Keshav Rao Since deceased by his L.Rs., (Smt. Sulochana B.K. Sheth and Others) and Shri B K Srinivasa Murthy Vs Shri D. Mittalal Bhansali and Others Karnataka High Court Dec 8, 2011 Regular First Appeal No. 2314 of 2006 Allowed PDF Read
State of U.P. and Another Vs Arvind Techno Engineers (P.) Ltd. and Others Allahabad High Court Jan 17, 1996 F.A.F.O. No. 386 of 1990 Dismissed Acts PDF Read
The Commissioner, Trade Tax Vs S/S Ramapati Tewari Jainath Tewari Allahabad High Court Aug 31, 2004 Trade Tax Revision No. 1089 of 1995 Allowed Acts PDF Read
Sri T.M. Shivaraj Vs State of Karnataka Karnataka High Court Oct 7, 2013 Criminal Revision Petition No. 1344 of 2010 Dismissed Acts PDF Read
M/s Emas Engineering and Contractors (P) Ltd. and M/s Emas Engineering and Contractors (P) Ltd. Vs Sri M.S. Vday Karnataka High Court Dec 8, 2011 CRP. No. 179 of 2011 Dismissed Acts PDF Read
Smt. Lakshmidevamma Vs Sri H.R. Revaiah Karnataka High Court Oct 7, 2013 Criminal Revision Petition No. 1175 of 2010 Dismissed Acts PDF Read
Sarvjeet Singh and Others Vs State of U.P. and Another Allahabad High Court Aug 5, 2011 Criminal Revision Defective No. 605 of 2010 Dismissed Citation Acts PDF Read
Pintu Rana And Ors Vs State Of Jharkhand Jharkhand High Court Nov 5, 2020 A.B.A. No. 5599 Of 2020 Allowed Acts PDF Read