Latest Judgements

Showing 1011–1020 of 1159516 results

• Jai Devi Vs State Of H.P. And Others

  High Court Of Himachal Pradesh | Jan. 4, 2025

• Union of India Through Chief Engineer,Pathankot Zone and Anr. Vs M/s Des Raj Nagpal Engineers & Contractors

  High Court Of Jammu And Kashmir And Ladakh At Jammu | Jan. 3, 2025

• Dr. Tarun Gupta Vs UT of J & K through Financial Commissioner, Health & Medical Education Deptt. And Ors.

  High Court Of Jammu And Kashmir And Ladakh At Jammu | Jan. 3, 2025

• Tarsem Lal Vs 1. Union of India through Secretary to Govt. Ministry of Defence New Delhi and Ors.

  High Court Of Jammu And Kashmir And Ladakh At Jammu | Jan. 3, 2025

• Rajinder Singh and Ors. Vs Abdul Aziz and Anr.

  High Court Of Jammu And Kashmir And Ladakh At Jammu | Jan. 3, 2025

• Commissioner Of Service Tax Kolkata Vs M/s Electrosteel Castings Limited

  Calcutta High Court (Original Side) | Jan. 3, 2025

• Chief Revenue Controlling Officer Cum Inspector General Of Registration, & Ors Vs P. Babu

  Supreme Court Of India | Jan. 3, 2025

• Geetha V.M. & Ors Vs Rethnasenan K. & Ors

  Supreme Court Of India | Jan. 3, 2025

• Omi @ Omkar Rathore & Anr Vs State Of Madhya Pradesh & Anr

  Supreme Court Of India | Jan. 3, 2025

• Ashok Kumar Vs State Of H.P.& Anr

  High Court Of Himachal Pradesh | Jan. 3, 2025