Madhya Pradesh High Court Feb 11, 1970 M. P. No. 31 of 1967

Bombay High Court Sep 17, 2021 Writ Petition No. 1832 Of 2021

Bombay High Court Jun 28, 2021 Writ Petition No. 750, 1008, 1010, 104, 1015, 1016, 1017, 1019, 1021, 11311 Of 2021

Madhya Pradesh High Court Aug 26, 1966

Bombay High Court Jul 3, 2021 Writ Petition No. 2048 Of 2021

Bombay High Court Jun 24, 2021 Writ Petition No. 3110 Of 2016

Bombay High Court Jun 23, 2000 Second Appeal No. 408 of 1985

Bombay High Court Jul 9, 2021 Writ Petition No.2391 Of 2021

Bombay High Court Jul 1, 2021 Criminal Appeal No.680, 1103 Of 2015

Uttarakhand High Court Jul 12, 2022 Special Appeal No. 198 Of 2022