Latest Judgements
Filters
Reset filtersFound 0 result
Showing 1021- 1030 of 0 result for ""
Updated just now
Irshad Ahmad Bhat Vs State Of Jammu & Kashmir And Ors
Rashid Ali Dar, J1) Challenge in this petition is to the Order No. 128/DMB/PSA/2019 dated 21.02.2019 passed by the District Magistrate, Baramulla- respondent No. 2(for short detaining authority) in exercise of powers co…
Acts