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M.M. Kumar, J.@mdashThe petitioner, who is a widow of an ex-employee of the respondent State, has approached this Court with a prayer for quashing order dated 17.7.2007 (P-7) passed by the Director General of Police-res…
S.S. Sodhi, J.@mdashThe accident here occurred when the claimant Ravinder Singh was crossing the road. He met with an accident with the Chandigarh Transport Undertaking Bus CHW-3506. This happened on July 17, 1978 at ab…
S S. Sodhi 1. The challenge in appeal here is to the Award of Rs. 1,49,765/-, as compensation to the widow and children of Hukam Chand Dalal, District Education Officer, who was killed while sitting on the pillion seat…