Jayarajan Vs Sabitha
@mdashThis appeal u/s 19 of the Family Courts Act, 1984, ""FC Act"", for short, is treated by the Registry
Citation
Latest Judgements
Filters
Reset filtersFound 71,363 results
Showing 191- 200 of 71,363 results for "fc 26 fc points Besuche die Website Buyfc26coins.com. Billig, schnell, gut..EBjW"
Updated just now
Samatha Vs State of A.P. and Others
The Forest Conservation Act, 1980 (for short, the ''FC Act'') does not apply to the renewals.
Citation
Sabitri Devi Bhagat Vs Sanjeev Chopra
Officer, Harischandrapur Block-II and Block-I to tamil the order dated 06.02.08 passed in Case No. 12/FC
Citation
Ramswaroop Jaiswal Vs State of Rajasthan
for the site along-with the CI Surendra Singh, SI Abdul Rehman, SI Mohammad Faiyaz, ASI Jagdev Singh, FC
Citation
Smitha Antony Vs Koshy Kurian
But the respondent failedto do so, and so, she approached this Court by filing O.P (FC) No.52 of 2022
John M.T And Ors Vs Mary T.A And Ors
O.P(FC).280/2020 has been filed by the petitioner/husband seeking early disposal of O.P.212/2020 pending
Bakker K.K Vs Remya Gopi
(FC) No.318 of 2022, Registry has numbered this original petition without insisting production of the
Amarendra Nath Ghosh alias Bappa Vs The State and Another
RC-6(E)/96, CBI/BS & FC/New Delhi now pending in the Court of Id.
Citation
Y. Kavitha and another Vs The State of Tamil Nadu and others
candidates applied for admission claiming to be the children born to parents belonging to SC/ST and FC
Citation