Ganesh Kishankumar Agarwal Vs Simmi Sanjay Baveja
The respondent and her son got in touch withthe petitioner to buy cloths from them.
Latest Judgements
Filters
Reset filtersFound 400,326 results
Showing 4351- 4360 of 400,326 results for "buy fc coins xbox one Visit Buyfc26coins.com Kedvezmények az első rendelésre..HQhm"
Updated just now
T. Subbaraman and Others Vs Sri Vedanda Desikar Devasthanam and The Commissioner, Hindu Religious and Charitable Endowment Board
The petitioners gave their acceptance to buy the plots at this rate by their letter dated 22.01.1988.
Citation
Sumeet Vaid & Others Vs AR Wealth Management Private Limited & Others
In the year 2015, Respondent No. 2 approach the Petitioners with a proposal to buy out shares of all
Rama Petrochemicals Ltd. Vs In Re
be to manufacture, synthesize, produce, prepare, process and finish, manipulate, improve, import or buy
Citation
Sweta Virendra Shah Vs Securities And Exchange Board Of India
It was found that she had entered into opposite transactions (contratrade) i.e. sell or buy shares of
Arvind Vs State Of M.P
complainant; namely Vaibhav Dubey, who had recently came from UnitedStates of America, solicited him to buy
Mangilal Vs State Of M.P
Jagdish went to the temple to have Darshan andafter a while, Chander also left the place and had gone to buy
Hiri Ram and Others Vs State of H.P. and Others
can be commercially exploited by a private owner and the State through its Agent/ instrumentality can buy
Citation
Manish Vs State Of M.P
complainant; namely Vaibhav Dubey, who had recently came from UnitedStates of America, solicited him to buy
Rehima Beevi Vs D. Rajan, Chamakkalayil House and Others
There is nothing in the Co-operative Societies Act or the Rules or the buy-laws of the 2nd respondent
Citation