Latest Judgements & Case Law | CourtKutchehry

Latest Judgements

Search & filter over 1,159,701 results

Filters

Keyword

Court

Sort

Start date

End date

.

Updated just now

Ankush Dharma Chavan Vs State Of Maharashtra

Bombay High Court (Nagpur Bench) Sep 20, 2021 Criminal Appeal No.190 Of 2018

Dismissed

Acts

Chandra Shekhar Pant Vs State Of Uttarakhand And Another

Uttarakhand High Court Sep 12, 2022 Writ Petition (S/S) No. 2543 Of 2015

Disposed Of

Shivaji Pandurang Chumbhale And Others Vs Administrator, CIDCO, And Others

Bombay High Court Sep 28, 2021 Writ Petition No. 9434, 9445, 9447 Of 2016

Disposed Of

Acts

Francis @ Kau Pattrick Manvell And Others Vs State Of Maharashtra

Bombay High Court Sep 24, 2021 Appeal No.324, 725 Of 2017, Interim Application No.1933 Of 2021, Interim Application No.371 Of 2019

Allowed/Disposed Of

Acts

Shamrao Tayappa Dhavare Vs Education Officer And Others

Bombay High Court Sep 29, 2021 Writ Petition No. 10264 Of 2012

Disposed Of

Acts

Sanjeev @ Sanjay @ Tatyasaheb Vs Commissioner Of Police Solapur And Others

Bombay High Court Sep 30, 2021 Criminal Writ Petition No. 3035 Of 2021

Disposed Of

Acts

Dnyansagar Shikshan Prasarak Mandal And Others Vs State Of Maharashtra And Others

Bombay High Court Sep 29, 2021 Writ Petition No. 6537 Of 201

Disposed Of

Acts

Gude Bhavani Sujatha Vs Muggulla Srinivasa Rao and Others

Andhra Pradesh High Court Jun 26, 2015 Criminal Petition No. 5674 of 2015

Disposed off

Citation Acts

Pendurang Waman Shinde Vs The Executive Engineer, Building and Construction Department

Bombay High Court Feb 3, 1984

Patel, J.@mdashAppellant Pendurang, who was in the employment with the respondent Executive Engineer, Building and Construction Department, Khamgaon, as a black-smith in the work-shop at Khamgaon, suffered an injury to …

Citation Acts

Satyawati Vs State Of Uttarakhand & Others

Uttarakhand High Court Jul 12, 2022 Special Appeal No. 198 Of 2022

Disposed Of

Prev
1
2
…
105
106
107
108
109
110
111
…
115970
115971
Next