Latest Judgements

Showing 101–110 of 1159531 results

• Birendra Sharma Vs State Of Jharkhand

  Jharkhand High Court | Feb. 11, 2025

• Raghvendra Singh S/O Sh. Virender Kumar Singh Vs Union Of India, Through Secretary (Appointment And Personal), Secretariat, Government Of India, New Delhi & Ors.

  Central Administrative Tribunal - Allahabad Bench, Allahabad | Feb. 11, 2025

• State Of Uttarakhand Vs Sanjay Ram Tamta @ Sanju@Prem Prakash

  Supreme Court Of India | Feb. 11, 2025

• Shokindar Kumar Alias Shokendra Kumar Vs State Of Uttarakhand

  Uttarakhand High Court | Feb. 11, 2025

• M D Irfan Vs State Of Karnataka & Ors.

  Karnataka High Court At Bengaluru | Feb. 11, 2025

• Union Of India & Others Vs Future Gaming Solutions Pvt. Ltd. & Another Etc

  Supreme Court Of India | Feb. 11, 2025

• Ravi Manoj Rai Vs Union Of India & Anr

  Bombay High Court | Feb. 11, 2025

• Sanjay Pandey Vs State Of Jharkhand

  Jharkhand High Court | Feb. 11, 2025

• G R Girish S/O G A Raju Vs State Of Karnataka & Ors.

  Karnataka High Court At Bengaluru | Feb. 11, 2025

• Akula Raghuram Vs State Of Andhra Pradesh

  Supreme Court Of India | Feb. 11, 2025