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Showing 101- 110 of 1,152,802 results for "Ranjeet vs nandita singh"
1. THIS appeal is directed against an order dated 19.9.1996 passed by District Forum, Patna, in Case No. 1295/93. By the impugned order the District Forum has directed the opposite party-appellant to issue fresh bill ag…
immoveable property and died leaving, besides therespondent/plaintiff, his two brothers namely Sripal Singh
Justice Sanjay Karol, J.@mdashVide Office order dated 22nd May, 2009 (Annexure P-1), petitioner was transferred from GSSS, Palampur to GMS, Bardiuk. He did not join there within time. Since there was a delay of 43 days …
Departmental action was also taken against government official, Joginder Singh, Patwari.
prosecution, in a nutshell, is that on 27.11.2011, PW-14 Head Constable Madan Lal alongwith HHC PW-4 Budhi Singh
1. Heard Mr. Rishikesh Giri, counsel appearing on behalf of the petitioner.2. Heard Mr. Vishal Kumar Rai, counsel appearing on behalf of the respondents.3. This writ petition has been filed for the following reliefs:-(a…
1. Heard learned counsel for the parties.2. Appellant is the husband aggrieved by the dismissal of the Original Suit No. 9 of 2011 vide judgment dated 25.6.2016 passed by learned PrincipalJudge, Family Court, Chatra, wh…