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Vimal Kumar Jain and Others Vs State of Raj. and Others

Rajasthan High Court (Jaipur Bench) Civil Writ Petition Nos. 7215/2010, 2279/2013, 13209/2008, 13267/2008, 5771/2009, 3235/2010, 5790/2010, 8542/2010, 11464/2010, 13044/2010, 14149/2010, 14987/2010, 16532/2010, Civil Contempt Petition No. 251/2011, Civil Writ Petition Nos. 4964/20

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Jabir Hussain and Others Vs The State of Rajasthan and Others

Rajasthan High Court (Jaipur Bench) Civil Writ Petition Nos. 3789 and 6012 of 2009

Alok Sharma, J.@mdashThe two writ petitions are being decided by this common Judgment as they arise from the same proceedings pertaining to cancellation of quarry licence No. 70/2002 vide order dated 21.4.2007 passed by…

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Arindam Roy And Ors. Vs Deepak V. Karia

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION 2737 of 2011

1. THIS revision petition has been filed under section 21(b) of the Consumer Protection Act, 1986 against the impugned order dated 03.08.2010, passed by the Maharashtra State Consumer Disputes Redressal Commission (here…

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Abhinandan Kumar Vs Mvl Limited

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION 129 of 2015

1. ABHINANDAN Kumar, the complainant herein filed instant consumer complaint No. 129 of 2015 against M/s. MVL Limited alleging deficiency in service on the part of the opposite party in respect of commercial space booke…

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Inder Nath Mehra And Ors. Vs Purearth Infrastructure Ltd.

NATIONAL CONSUMER DISPUTES REDRESSAL COMMISSION 301 of 2013

1. INDER Nath and his son Rohit have filed the instant consumer complaint No. 301 of 2013 against M/s. Pure Earth Infrastructure Ltd. alleging deficiency in service on the part of the opposite party in respect of a unit…

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