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Raju Joseph Vs M/S. Ponoth Shopping Complex Kaloor

High Court Of Kerala RC Rev. No. 311 of 2012

K.T. Sankaran J. 1. The respondents filed R.C.P. No. 110 of 2008 on the file of the Rent Control Court, Ernakulam against the petitioner u/s 11(2)(b), 11(3) and 11(4)(i) of the Kerala Buildings (Lease and Rent Control)…

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DAYALAN RAJES Vs STATE OF KERALA and Another

High Court Of Kerala TRC No''s. 87 and 88 of 1993

FULL BENCH SMT. K. K. USHA, J. : These tax revision cases came up for consideration of the Full Bench along with OP Nos. 9468 and 10950/92 and 1893/93 and certain other tax revision cases. Even though the questions ra…

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N. Venu Vs State of Kerala and City Police Commissioner

High Court Of Kerala W.A. No. 1596 of 2010

Ramachandra Menon, J.@mdashThe appellant/writ petitioner is aggrieved by the judgment passed by the learned Single Judge whereby his prayer to cancel the suspension being continued for nearly eight years was declined to…

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