S.M. Sundaram Vs The Commissioner of Income Tax Tamil Nadu II, Chennai Madras High Court Nov 17, 2011 T.C. (A) .No. 982 of 2004 Dismissed Acts PDF Read
The Land Acquisition Special Tahsildar, Salem-Karur Broadgauge Railway Projet Salem-1 Vs K. Mariammal and Others <BR>K. Mariammal and Others Vs The Land Acquisition Special Tahsildar, Salem-Karur Broadgauge Railway Projet Salem-1 and The Deputy Chief Engineer (Construction) Salem-Karur Broadgauge Railway Project Southern Railway, Salem-5 Madras High Court Sep 15, 2011 A.S. No. 960 of 2008 and Cross Objection No. 48 of 2010 Dismissed Acts PDF Read
K.R. Alagappan Vs Assistant Commissioner of Income Tax Madras High Court (Madurai Bench) Nov 3, 2010 Writ Petition (MD) No''s. 3986 to 3997, 4145 to 4157, 6523, 6569 to 6587, 6964 to 6976 of 2007 Allowed Citation Acts PDF Read
Commissioner of Income Tax Vs Kunal Engineering Co. Ltd. Madras High Court Mar 1, 2010 Tax Case (Appeal) No. 898 of 2004 Dismissed Citation Acts PDF Read
Commissioner of Income Tax Vs Ravindran Prabhakar Madras High Court Jan 11, 2010 Tax Case (Appeals) No''s. 720 to 725 of 2004 Allowed Citation Acts PDF Read
Latha Ramajeyam Vs Home Secretary, Home Department, Government of Tamil Nadu, Fort.St.George, Chennai and Others Madras High Court (Madurai Bench) Nov 3, 2011 Habeas Corpus Petition (MD) . No. 913 of 2011 and M. P. No. 1 of 2011 Dismissed Acts PDF Read
D.M. Anwar Vs The Superintendent of Police, Madurai District, Madurai, The Inspector of Police, Melavalavu Police Station, The Inspector of Police, Anna Nagar Police Station, Madurai District and Pandi <BR>P. Pandi Vs The Commissioner of Police, O/o. Commissioner of Police, Madurai District, The Inspector of Police, Anna Nagar Police Station, Madurai District and P. Alifkhan Madras High Court (Madurai Bench) Oct 31, 2011 H.C.P (MD) No''s. 912 and 882 of 2011 Dismissed PDF Read
K. Manoharan Vs State Madras High Court Nov 17, 2011 Habeas Corpus Petition No. 910 of 2011 Allowed Acts PDF Read
R.S. Chhatwal Vs State by The Inspector of Police, SPE/CBI/EOW/Chennai Madras High Court Oct 11, 2011 Criminal R.C. No. 907 of 2011 Dismissed Acts PDF Read
M. Rajkumar Vs The Tahsildar, The Revenue Inspector, The Office of Revenue Inspector, Y. Othakkadai Region, Y. Othakkadai and The Village Administrative Officer, The Office of Village Administrative Officer, Y. Othakkadai Madras High Court (Madurai Bench) Oct 21, 2010 Writ Petition No. 12366 of 2010 Dismissed PDF Read