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A. Ramalingeswara Rao, J.@mdashHeard Government Pleader for respondents 1 to 3 learned Counsel for the petitioners, learned and learned Counsel for the 4th respondent. The 4th respondent filed a separate petition WP No.…

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Kurban Hussain And Ors. Vs Indore Municipal Corporation And Anr.

Madhya Pradesh High Court (Indore Bench) May 7, 2018 Writ Petitions Nos. 23497 Of 2017, 8776, 2246, 1972, 1973, 3031, 4524 Of 2018

Dismissed

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Mohanlal Garg And Others Vs State Of Madhya Pradesh And Another

Madhya Pradesh High Court (Indore Bench) May 4, 2018 Writ Petition Nos. 4145, 5181, 5372, 5461, 5543, 5546, 5547, 5593, 5612, 5625, 5736, 5777, 5785, 5799, 5925, 5926, 6117, 6129, 6140, 6153, 6155, 6431, 6447, 6448, 2295 Of 2017, Writ Petition (Pil) No. 6004 Of 2017

Dismissed

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Chief Municipal Officer Vs Hindustan Copper Limited And Others

Madhya Pradesh High Court (Jabalpur Bench) May 10, 2018 Writ Petition No. 1249 Of 2017

Dismissed

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N.K. Paliwal Vs State of M.P. and Others

Madhya Pradesh High Court (Gwalior Bench) Nov 1, 1995 M.P. No. 1049 of 1992

T.S. Doabia, J.@mdashHeard. 2. The petitioner has filed this petition asserting that he is now practising at Pohri. Earlier, he was practising at Shivpuri. He wanted to be appointed as a Notary. He submitted an applica…

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