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Seemanthini Vs G. Suresh Kumar

High Court Of Kerala Tr. P. (C) No. 73 of 2010

Thomas P. Joseph, J.@mdashRespondent is served on the petition but he has not responded. Heard counsel for petitioner. 2. This petition is filed by the wife seeking transfer of O.P. (G&W) No. 786 of 2009 from Famil…

Saji Joy Vs State of Kerala and Others

High Court Of Kerala Writ Petition (Criminal) No. 145 of 2011 (S)

K.M. Joseph, J.@mdashThe Writ Petition (Criminal) is filed with the following prayer: To issue a writ of habeas corpus or any other appropriate writ, order or direction, directing the 4th and 5th Respondents to produce…

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