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Naina Pillai and Others Vs Daivanai Ammal and Another
Madhavan Nair, J.@mdashDefendant Nos. 1 to 4 are the appellants. The 1st defendant is dead and his legal representatives have been brought onrecord.2. The dispute in this appeal relates only to properties in the C Sched…
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M/s. Balaji Tyres Vs The Deputy Commercial Tax Officer, Ranipet
R. Sudhakar, J.@mdashHeard Mr. P.R. Kumar, learned counsel appearing for the petitioner and Mrs. Kanmani Annamalai, learned Special Government Pleader (T) appearing for the Respondent. 2. The petitioner seeks a writ of…
Acts
A.C. Saleem Vs Food Inspector, Coimbatore Corporation
C.T. Selvam, J.@mdashThis revision has been filed against two concurrent judgments of the Courts below convicting the petitioner for offences u/s. 7(i) & (ii), 16(1)(a)(i) r/w Section 2(ia)(a) and (m) and 2(ix)(k) o…
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P. Pugalenthi Vs State and Others
S. Nagamuthu, J.@mdashThe petitioner is an Advocate practicing before this Court and he is also the Director of an Association known as "Prisoners Rights Forum", Chennai, which is registered as a ''Public Trust'' under …
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Acts
R. Vaigai Kannan Vs The District Collector and Others
V. Dhanapalan, J.@mdashThis Public Interest Litigation has been focussed by the petitioner, R.Vaigai Kannan, who is a party member of Pattali Makkal Katchi, a political party, claiming himself as an active social worker…
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Acts
S. Arivarasu Vs State and Others
M. Venugopal, J.@mdashThe Petitioner/A5 has preferred the present Criminal Original Petition praying for passing of an order by this Court to call for the entire records relating to Charge Sheet in C.C. No. 8 of 2011 on…
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