Kohinoor Tie Up Private Limited Vs Central Government Through Regional Director National Company Law Tribunal, Allahabad Bench Prayagraj Aug 2, 0202 CA No. 23/2022 IN CP (CAA) No. 01/ALD/2022 & CA (CAA) No. 02/ALD/2022 Disposed Of PDF Read
Broadway Oils & Chemicals Privatelimited Vs National Company Law Tribunal, Kolkata Bench I Aug 2, 0202 CP (CAA) No. 198/KB/2021 Connected with CA (CAA) No. 115/KB/2021 Disposed Of Acts PDF Read
Agarwalla Udyog Private Limited Vs National Company Law Tribunal, Kolkata Bench I Aug 2, 0202 CA (CAA) No. 91/(KB)/2022 Disposed Of Acts PDF Read
Navjyoti Residency Private Limited Vs National Company Law Tribunal, Allahabad Bench Prayagraj Aug 1, 0202 Company Application CA (CAA) NO.15/ALD/2022 Allowed Acts PDF Read
Blooming Jewellery Private Limited Vs National Company Law Tribunal, Allahabad Bench Prayagraj Aug 1, 0202 CA (CAA) No. 12/ALD Of 2022 Allowed Acts PDF Read
Punjab National Bank Vs M/s Renu Residency Pvt Ltd National Company Law Tribunal, Allahabad Bench Prayagraj Aug 1, 0202 IA Nos. 325, 326, 328 Of 2021, 131 Of 2022 IN CP (IB) No. 391/ALD/2019 Disposed Of PDF Read
Himratna Terpenes Private Limited Vs Registrar of Companies National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 Company Scheme Petition No. 147 of 2021 Connected with Company Application No. CA(CAA)-797/230-232/(MB)/2018 Disposed Of Acts PDF Read
Hirfal Interiors Vs Salasar Enterprises Private Limite National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA 971 of 2021 In CP (IB) 1427/MB/C-II/2019 Allowed Acts PDF Read
Vineet K Chaudhary Vs Regional P.F Commissioner (II), Assistant PFCommissioner And Recovery Officer National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA 1694/2020, IA 1086/2020 and IA 1089/2020 IN CP (IB) 1202/MB/C-II/2017 Disposed Of Acts PDF Read
Shree Sai Industries Pvt Ltd Vs Dharam Paul Metal Pvt Ltd National Company Law Tribunal, Mumbai Bench Court II Jul 29, 0202 IA No. 1819 of 2022 IN CP (IB) No. 16 of 2018 Disposed Of Acts PDF Read