Debasish Chowdhury Vs State Of West Bengal Calcutta High Court (Appellete Side) Nov 25, 2022 Criminal Appeal No. 116 Of 2010 Dismissed Acts PDF Read
Narayan Pradhan & Anr. Vs State Of West Bengal Calcutta High Court (Appellete Side) Nov 29, 2022 Criminal Revision No. 2105 Of 2017 Allowed Acts PDF Read
Surendra Kumar Singhi Vs Registrar Of Companies, West Bengal & Anr. Calcutta High Court (Appellete Side) Jan 20, 2023 Criminal Revision No. 1751 Of 2020 Dismissed Acts PDF Read
Sabita Nandy Vs Bidhannagar Municipal Corporation & Ors. Calcutta High Court (Appellete Side) Nov 30, 2022 WPA No. 15950 Of 2022 Dismissed Acts PDF Read
Raja Goswami Vs State Of West Bengal Calcutta High Court (Appellete Side) Dec 2, 2022 Criminal Appeal No. 283 Of 2021 Dismissed Acts PDF Read
Motilal Mondal & Ors. Vs Union Of India & Ors. Calcutta High Court (Appellete Side) Dec 6, 2022 W.P.A No.10205 Of 2001, CAN 1 Of 2004, CAN 3 Of 2018 & CAN 4 Of 2018 Dismissed Acts PDF Read
Sk. Irsad Vs State Of West Bengal & Ors. Calcutta High Court (Appellete Side) Dec 6, 2022 W.P.A. No. 17691 Of 2021 Disposed Of Acts PDF Read
Bandana Bandapadhyaya Vs Neeti Bhattacharjee & Ors. Calcutta High Court (Appellete Side) Dec 12, 2022 FA No. 149 Of 2017, CAN 1 Of 2016 (Old No: CAN 12028 Of 2016) Disposed Of Acts PDF Read
Farjana Hasin @ Farzana Hasin @ Rohini Tabassum @ Sneha Vs State Of West Bengal Calcutta High Court (Appellete Side) Dec 12, 2022 Criminal Appeal No. 752 Of 2019, CRAN 1, 2, 3 Of 2020 Disposed Of Acts PDF Read
Arun Kumar Jhajharia Vs State Of West Bengal & Ors. Calcutta High Court (Appellete Side) Dec 12, 2022 Criminal Revision No. 908 Of 2009 Disposed Of Acts PDF Read