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Abdul Malik Vs State Of Uttarakhand

Uttarakhand High Court Sep 2, 2024 First Bail Application No. 1382 Of 2024

Dismissed

Acts

Union Of India Vs Vijay Jaiswal

Chhattisgarh High Court Sep 23, 2022 Writ Petition (S) No. 5804 Of 2022

Dismissed

Officer Commanding,112 Rcc Gref Vs Malini Chakma And Anr

Tripura High Court- Agartala Sep 30, 2022 Interlocutory Application No. 01 Of 2022 In LA Application No. 28 Of 2012 (D/O)

Disposed Of

M/S Shashi Coal Bricketing Vs Bihar State

Patna High Court Sep 27, 2022 Civil Writ Jurisdiction Case No. 13700 Of 2022

Disposed Of

Khilanand Sahu Vs State Of Chhattisgarh

Chhattisgarh High Court Sep 29, 2022 Writ Appeal No. 497 Of 2022

Disposed Of

Basappa Vs Special Deputy Commissioner

Karnataka High Court Mar 27, 1991 Writ Petition No. 10957 of 1985

Dismissed

Citation Acts

Gaurav Rawat Vs State Of Uttarakhand

Uttarakhand High Court Aug 22, 2024 First Bail Application No. 1551 Of 2024

Allowed

Acts

Nandi Devi Vs Uttarakhand Transport Corporation And Anr.

Uttarakhand High Court Sep 4, 2024 Writ Petition (S/S) No. 1655 Of 2024

Allowed

Acts

Lalita Subba (Limboo Vs Silverster Rai And Others

Sikkim High Court Nov 30, 2022 Regular Second Appeal No. 06 Of 2019

Meenakshi Madan Rai, JI.A No.06 of 2022 is an application for adjournment filed on behalf of Respondent No.3 on grounds of ill-health and Medical Certificates is appendedthereof.Not opposed by other parties.Considered a…

C. Umamaheswari Vs Vijaya Bank

Karnataka High Court Nov 26, 2007 Writ Petition No. 18414 of 2005

N.K. Patil, J.@mdashThe petitioner, assailing the correctness of the impugned communication dated 10th September 2001 bearing No. PER:HRD:RCT:C:7872-2001 vide Annexure-G and the order dated 20th April 2006 bearing No PE…

Citation Acts