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Daluram Mangilal Vs Commissioner of Income Tax
1. Heard. 2. This is review application filed by the assessee. Learned counsel appearing for applicant submitted that ITA No. 49/2003 which was disposed of finally by this Bench, vide order dt. 8th July, 2003, is based…
Dr. Ramesh Gupta Vs State of Madhya Pradesh
G.D. Saxena, J.@mdashThis revision-petition preferred u/s 397/401 of Cr.P.C., is directed against the order dated 24th September, 2010 passed in Sessions Case No. 212/09, by the Second Additional Sessions Judge (Fast Tr…
Bisakha Rani Ghose Vs Satish Chandra Roy Singha and Others
Sinha, J.@mdashThe facts in this case are shortly as follows: 2. The petitioner had a permit for plying a state carriage between Berhampore and Khagra Bazar, Murshidabad in 1950. That route was found unremunerative. In…
Dilwar Sultan Vs Keshab Chandra Mukherjee and Others
P.N. Mookerjee, J.@mdashThis appeal arises out of an application u/s 28, Calcutta Thika Tenancy Act 1949. The application was dismissed by the trial court and the tenant''s appeal from the said decision failed before th…