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The State of Rajasthan and Another Vs Sh. Yaqub Ali and Another
Vineet Kothari, J.@mdashThis appeal has been filed by the appellant-State-owner of the jeep No. RJ27/4836 belonging to the Police Department of the State, which was being driven in rash and negligent manner and on accou…
Sarat Kumar Malu Vs State of Orissa
G.B. Patnaik, J.@mdashThe petitioner, registered owner of truck No. ORX 8589, challenges the legality of the order of the Sub-Divisional Judicial Magistrate, Khurda, dated 24-8-1983 whereunder the learned Magistrate has…
Narinder Singh and Another Vs Jagmohan Singh and Another
Anil Dev Singh, J. (1) This is an application under order 6, Rule 17 for amend ment of the written statement. Defendant No. 1 has moved this application for introducing the following pleas in the written statement: 1…
P. Ponnammal and others Vs Dr. M.G.R. Medical University, Madras and others
Shivaraj Patil, J.@mdashHeard learned counsel for the parties.2. Petitioners in this writ petition have sought for a writ of certiorarified mandamus by calling for the records relating to the order of the firstresponden…