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Ashokbabu Jaduvanshi Vs State of Madhya Pradesh and Another

Madhya Pradesh High Court (Indore Bench) Dec 11, 1989 M.P. No. 705 of 1985

Dismissed

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M/s. Astek Electricals and Controls Vs The Assistant Commissioner (CT), The Commercial Tax Officer Enforcement and The Branch Manager Canara Bank

Madras High Court Apr 18, 2013 Writ Petition No: 6672 of 2013

V. Dhanapalan, J.@mdashPetitioner has challenged a notice issued in Form U (Notice for recovery of money) dated 27.02.2013 to the Branch Manager, Canara Bank, Vellore Main Branch, Vellore 632 004, the 3rd respondent att…

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GANGA PRASAD SHARMA Vs COMMISSIONER OF Income Tax, M.P. AND ANOTHER.

Madhya Pradesh High Court Mar 12, 1980 Miscellaneous Petition No. 69 of 1978

SOHANI J. - This is a petition under arts. 226 and 227 of the Constitution. The material facts giving rise to this petition briefly are as follows : The petitioner carries on business as a contractor and is an assessee…

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