Allahabad High Court Jul 10, 1975

Allahabad High Court Sep 7, 1983

High Court Of Kerala Jun 21, 2002 C.R.R.P. No. 897 of 1994

High Court Of Kerala Jun 4, 2012 O.T. Rev. No. 37 of 2012

High Court Of Kerala Mar 1, 2000 O.P. No. 2587 of 2000

High Court Of Kerala Mar 27, 2000 O.P. No. 14115 of 1996

High Court Of Kerala May 21, 2003 T.R.C. No. 340 of 2001

Allahabad High Court Jan 5, 1934

Supreme Court of India Sep 22, 2000 I.A. No. 574 in I.A. No. 424 in Writ Petition (C) 202 of 1995, I.A. No. 569 in Writ Petition (C) 202 of 1995, I.A. No. 570 in WP (C) 202 of 1995, I.A. No. 580 in WP (C) 202 of 1995, I.A. No. 512 in Writ Petition (C) 202/95, I.A. No. 513 in Writ Petition (

Allahabad High Court Jun 9, 1926