Latest Judgements

Search & filter over 1,159,701 results

Filters

Reset filters

Found 0 result

Showing 1291- 1300 of 0 result for ""

Updated just now

M/s Bikash Enterprises Vs Union of India & Ors

GAUHATI HIGH COURT 18 of 2017

1. Heard Mr. R. Hussain, learned counsel for the petitioner. Also heard Mr. D.K. Dey, learned standing counsel, Railways appearing for the respondents. 2. The petitioner was awarded a work of RNY-Construction of 30 uni…

Acts
PDF Read

Diamond Shamrock (I) Ltd. Vs Union of India

Bombay High Court Writ Petition No. 1282 of 1982

1. The short question involved in this petition is whether the petitioners are entitled to refund of the excise duty paid under mistake of law. Petitioner No. 1 is a Public Limited Company and manufacture urea formaldeh…

Citation Acts
PDF Read

Smt. Farrel Futado Vs State of Goa and others

Bombay High Court (Goa Bench) Writ Petition No. 65 of 1992

S.H. Kapadia, J.@mdashBy this writ petition the petitioner seeks to challenge the order dated January 30, 1992, issued by the State Government as published in the Official Gazette dated January 31, 1992, by which the pe…

Citation Acts
PDF Read

Anand Fondu Solyekar Vs The State

Bombay High Court (Goa Bench) Criminal Miscellaneous Appn. No. 44 of 1996

1. The applicant has been put up for trial for murder of Kashinath Solyekar, aged 25 years, along with co-accused Pramod Solyekar and Ramesh Solyekar. The other co-accused have been granted bail by this Court on the gro…

Citation Acts
PDF Read

Ram Krishna Dalmia Vs Mr. Justice S.R. Tendolkar

Bombay High Court O.C.J. Miscellaneous Applications No''s. 48, 49 and 50 of 1957

M.C. Chagla, C.J.@mdashA notification was issued by the Central Government u/s 3 of the Commissions of Inquiry Act (Act LX of 1952). The notification set up a Commission consisting of Mr. Justice Tendolkar, N.R. Modi an…

Citation Acts
PDF Read