Supreme Court of India Apr 10, 1963 Appeal (civil) 453 of 1962

Supreme Court of India Jul 31, 1963 Criminal Appeal No.140 of 1961

Supreme Court of India Mar 15, 1973 Civil Appeal No. 1804 of 1967

Supreme Court of India Dec 15, 1965 Appeal (civil) 980 of 1964

Supreme Court of India Feb 13, 1963 Appeal (civil) 289 of 1961

Supreme Court of India Feb 3, 1964 Appeal (civil) 803 of 1962

Supreme Court of India Nov 26, 1964 Appeal (civil) 1108 of 1963

Supreme Court of India Feb 14, 1964 Appeal (civil) 120 of 1962

Supreme Court of India Mar 13, 1964 Appeal (civil) 356 of 1963

High Court of Himachal Pradesh Oct 14, 1998 Election Petition No. 8 of 1998